Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11A] [Entire Act] State of Odisha - Subsection Section 11A(4) in The Shri Jagannath Temple Rules, 1960 (4)The Sub-committee after considering the matter referred to it shall forward the recommendations thereon to the Committee within fifteen days from the date of its meeting.
