Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] Union of India - Subsection Section 67(c) in The Special Economic Zones Rules, 2006 (c)after giving hearing under rule 66, pass such orders or give such directions as may be necessary or expedient to give effect to, or in relation to, its orders.
