Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 13 in Jharkhand Home Guards Act, 2005 13. Standing orders. - The Commandant General of the Home Guards may, however, issue standing orders, on subjects governing day to day administration of the Home Guards force.
