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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Tripura - Subsection

Section 72(1)(i) in The Tripura Co-operative Societies Act, 1974

(i)on a requisition in writing of one-fifth of the members of the society or of members the number of which is specified in the bye-laws for the purpose, whichever is less, or