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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(2) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(2)It extends in the first instance to the Goa area of the Union Territory of Goa, Daman and Diu, but the Government may, by notification, extend it to the other areas with such modifications as may be necessary.