Supreme Court - Daily Orders
Surinder Pal Singh vs Central Bureau Of Investigation on 3 October, 2018
Bench: N.V. Ramana, Mohan M. Shantanagoudar
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION(CRL.) NO.585 OF 2018
IN
SPECIAL LEAVE PETITION (CRL.) NO.5522 OF 2018
SURINDER PAL SINGH Petitioner(s)
VERSUS
CENTRAL BUREAU OF INVESTIGATION Respondent(s)
O R D E R
1. This Review Petition has been filed against the order dated 24.07.2018 whereby the special leave petition was dismissed.
2. We have perused the Review Petition as well as the grounds in support of the Review Petition. In our opinion, no case for review of order dated 24.07.2018 is made out. Consequently, the Review Petition is dismissed.
3. Pending applications, if any, shall also stand disposed of.
........................J. (N.V.RAMANA) ........................J. (MOHAN M. SHANTANAGOUDAR) NEW DELHI, October 03, 2018 Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2018.10.04 17:00:55 IST Reason: ITEM NO.1004 SECTION II S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(Crl.) No. 585/2018 in SLP(Crl) No. 5522/2018 SURINDER PAL SINGH Petitioner(s) VERSUS CENTRAL BUREAU OF INVESTIGATION Respondent(s) Date : 03-10-2018 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order. Pending applications, if any, shall also stand disposed of.
(SUKHBIR PAUL KAUR) (RAJ RANI NEGI) AR CUM PS ASSISTANT REGISTRAR (Signed order is placed on the file)