Bombay High Court
Sumeet Rajaram Kadam vs M/S Sulzer Pumps India Pvt. Ltd on 20 November, 2025
Author: Manish Pitale
Bench: Manish Pitale
25&72_WP14777&12908_25.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.14777 OF 2025
Sulzer Pumps India Private Limited ... Petitioner
Vs.
Sumeet Rajaram Kadam and others ... Respondents
AND
WRIT PETITION NO.12201 OF 2025
WITH
WRIT PETITION NO.12908 OF 2025
---
Ms. Jane Cox a/w. Mr. Vinayak Suthar and Mr. Ghanshyam Thombare for
Respondent in WP/14777/2025 and WP/12201/2025 and for Petitioner in
WP/12908/2025.
Ms. Archana Sakpale a/w. Ms. Shweta R. Rathod i/b. Elixir Legal Services for
Petitioner in WP/14777/2025 and WP/12201/2025 and for Respondent in
WP/12908/2025.
CORAM : MANISH PITALE, J.
DATE : NOVEMBER 20, 2025 P.C. :
. The learned counsel for the petitioner submits that this petition may be taken up with Writ Petition No.12201 of 2025 and Writ Petition No.12908 of 2025 as the petitioner is the same company and the respondents also happen to be the same. The issue arising in this petition may be distinct from the issues on merits sought to be raised on behalf of the petitioner company in the other petitions. But, in the interest of justice, it would be appropriate that all the three petitions are heard together.
2. In view of the above, list Writ Petition No.14777 of 2025 and the other two writ petitions bearing Writ Petition Nos. 12201 of 2025 and 12908 of 2025 for further consideration on 11.12.2025, H.O.B. (MANISH PITALE, J.) Minal Parab 1/1 ::: Uploaded on - 20/11/2025 ::: Downloaded on - 20/11/2025 21:09:23 :::