Section 45 in Sanskrit College and University, West Bengal Act, 2015
45. Provident Fund.
- Any provident fund instituted by the University for the benefit of its Teachers, officers, or employees shall be governed by the provisions of Provident Funds 19 of 1925 Act, 1925, as if such fund were a Government Provident Fund and the Governing Board shall have power to frame Ordinances, not inconsistent with the provisions of that Act, for the administration of the fund.
