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Supreme Court - Daily Orders

V. Ramasubbu vs Union Of India on 3 November, 2023

Bench: Abhay S. Oka, Pankaj Mithal

                                                 1

     ITEM NO.59                         COURT NO.9                 SECTION XVII

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     CIVIL APPEAL Diary No(s). 23282/2023

     (Arising out of impugned final judgment and order dated 18-10-2022
     in OA No. 85/2022 passed by the National Green Tribunal, Southern
     Zone At Chennai)

     V. RAMASUBBU                                                   Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ORS.                                          Respondent(s)

     ( IA No.131564/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT   and   IA    No.131563/2023-STAY APPLICATION    and  IA
     No.131561/2023-CONDONATION OF DELAY IN FILING APPEAL and IA
     No.131562/2023-CONDONATION OF DELAY IN REFILING /      CURING THE
     DEFECTS )

     Date : 03-11-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE PANKAJ MITHAL


     For Petitioner(s)            Ms. Anitha Shenoy, Sr. Adv.
                                  Ms. Srishti Agnihotri, AOR
                                  Ms. Sanjana Grace Thomas, Adv.
                                  Ms. Itisha Awasthi, Adv.
                                  Ms. Ayushma Awasthi, Adv.
                                  Ms. Namrata Sarah Caleb, Adv.
                                  Ms. Pariksha, Adv.
                                  Ms. Tara Kurien, Adv.

     For Respondent(s)            Ms. Aishwarya Bhati, A.S.G.
                                  Mr. Gurmeet Singh Makker, AOR
                                  Mr. Chandra Prakash, Adv.
                                  Mr. Sughosh Subramanyam, Adv.
                                  Ms. Shivika Mehra, Adv.
                                  Mr. T.s. Sabarish, Adv.
                                  Ms. Ruchi Kohlhi, Adv.
Signature Not Verified


                                  Ms. Purnima Krishna, AOR
Digitally signed by
Jatinder Kaur
Date: 2023.11.06
17:50:16 IST
Reason:                           Mr. M.f. Philip, Adv.
                                  Mr. Karamveer Singh Yadav, Adv.

                                  Mr. D. Kumanan, AOR
                                  2

                     Mr. Sheikh F. Kalia, Adv.
                     Ms. Akanksha Mehta, Adv.
                     Mr. Veshal Tyagi, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

We grant three weeks’ time to the Union of India to file counter affidavit.

List on 5.1.2024.

(JATINDER KAUR) (AVGV RAMU) P.S. to REGISTRAR COURT MASTER (NSH)