Supreme Court - Daily Orders
V. Ramasubbu vs Union Of India on 3 November, 2023
Bench: Abhay S. Oka, Pankaj Mithal
1
ITEM NO.59 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 23282/2023
(Arising out of impugned final judgment and order dated 18-10-2022
in OA No. 85/2022 passed by the National Green Tribunal, Southern
Zone At Chennai)
V. RAMASUBBU Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
( IA No.131564/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.131563/2023-STAY APPLICATION and IA
No.131561/2023-CONDONATION OF DELAY IN FILING APPEAL and IA
No.131562/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 03-11-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Ms. Anitha Shenoy, Sr. Adv.
Ms. Srishti Agnihotri, AOR
Ms. Sanjana Grace Thomas, Adv.
Ms. Itisha Awasthi, Adv.
Ms. Ayushma Awasthi, Adv.
Ms. Namrata Sarah Caleb, Adv.
Ms. Pariksha, Adv.
Ms. Tara Kurien, Adv.
For Respondent(s) Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Mr. Chandra Prakash, Adv.
Mr. Sughosh Subramanyam, Adv.
Ms. Shivika Mehra, Adv.
Mr. T.s. Sabarish, Adv.
Ms. Ruchi Kohlhi, Adv.
Signature Not Verified
Ms. Purnima Krishna, AOR
Digitally signed by
Jatinder Kaur
Date: 2023.11.06
17:50:16 IST
Reason: Mr. M.f. Philip, Adv.
Mr. Karamveer Singh Yadav, Adv.
Mr. D. Kumanan, AOR
2
Mr. Sheikh F. Kalia, Adv.
Ms. Akanksha Mehta, Adv.
Mr. Veshal Tyagi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We grant three weeks’ time to the Union of India to file counter affidavit.
List on 5.1.2024.
(JATINDER KAUR) (AVGV RAMU) P.S. to REGISTRAR COURT MASTER (NSH)