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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Himachal Pradesh - Subsection

Section 79(5) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(5)Every person carrying any minor mineral shall on demand at any place including check post/barrier by any Officer of the State Government authorized in this behalf show the said Transit Pass in Form-`W' or Supplementary Pass in Form-`X' to such Officer and allow him to verify the correctness of the particulars of the Transit Pass Form-`W' or Supplementary Pass in Form-`X' with reference to the quantity of the minor mineral.