Section 15(1)(b) in International Institute of Information Technology (IIIT) University Act, 2013

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State of Chattisgarh - Subsection

Section 15(1)(b) in International Institute of Information Technology (IIIT) University Act, 2013

(b)nominees of the State Government representing :

(i)the department dealing with Technical Education;

(ii)the department dealing with Finance respectively;