Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(b) in Real Estate (Regulation And Development) Act, 2016

(b)creation of a single window system for ensuring time bound project approvals and clearances for timely completion of the project;