Madhya Pradesh High Court
M/S Parle Agro Private Ltd. vs The Commissioner Of Commercial Tax on 18 April, 2018
THE HIGH COURT OF MADHYA PRADESH VATA-12-2018 (M/S PARLE AGRO PRIVATE LTD. Vs THE COMMISSIONER OF COMMERCIAL TAX) 2 Jabalpur, Dated : 18-04-2018 Shri Mukesh Agrawal learned counsel for the appellant. On the request of the learned counsel for the appellant, list this appeal after the ensuing summer vacation.
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(RAVI SHANKAR JHA) (RAJEEV KUMAR DUBEY)
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JUDGE JUDGE
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Digitally signed by MONSI M
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Date: 2018.04.18 16:12:36 +05'30' mms ad M of rt ou C h ig H