State Consumer Disputes Redressal Commission
The Post Master, vs Shri.Venugopalan on 19 April, 2011
Daily Order
First Appeal No. 648/2004 (Arisen out of Order Dated null in Case No. of District ) 1. Bell Ceramic Ltd Dora Village,Amod,Bharuch District,Gujarat BEFORE: HONARABLE MR. JUSTICE SHRI.K.R.UDAYABHANU PRESIDENT PRESENT: ORDER
KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
VAZHUTHACAUD THIRUVANANTHAPURAM
APPEAL NO.241/2011
JUDGMENT DATED 19.4.2011
PRESENT
JUSTICE SHRI.K.R.UDAYABHANU -- PRESIDENT
SHRI.S.CHANDRAMOHAN NAIR -- MEMBER
The Post Master, Vadakara Head Posoffice, -- APPELLANT Cadakara - 673101. (R.S.Sandeep by agent) Vs. Shri.Venugopalan Kunhitharamal, Muthuvadathur, -- RESPONDENT Purameri - 673 503.
JUDGMENT JUSTICE SHRI.K.R.UDAYABHANU,PRESIDENT The appellants are the opposite parties/Post office in CC.201/10 in the file of CDRF, Kozhikode. The appellants/ opposite parties are under orders to pay Rs.1000/- as compensation.
2. It is the case of the complainant that he had faced certain problems while he was in Doha and he had addressed Mr. Vayalar Ravi, the concerned Union Minister vide registered letter and he did not get any acknowledgement. He did not get any relief from the Minister's office also.
3. It is the case of the opposite parties/appellants that the acknowledgement card was properly delivered. It is also stated that registered letter was delivered on 27.7.09.
4. The evidence adduced consisted of the testimony of PW1, RW1, and Exts. A1, B1& B2.
5. The grievances of the complainant is that he did not receive the acknowledgement card of the registered letter sent. There is only assertion on the part of the appellant/ opposite party that the acknowledgement card has been delivered. There is no objective evidence in this regard. We find that there is no patent illegality in the order of the Forum. There is no scope for admitting the appeal. Hence the appeal is dismissed in-limine.
Office will forward the copy of this order to the Forum.
JUSTICE K.R.UDAYABHANU -- PRESIDENT
S.CHANDRAMOHAN NAIR -- MEMBER
[HONARABLE MR. JUSTICE SHRI.K.R.UDAYABHANU] PRESIDENT