Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Andaman and Nicobar Islands - Subsection Section 21(1) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016 (1)The office of the Authority shall be located at such place as may be determined by the appropriate Government by notification.
