Supreme Court - Daily Orders
Ram Sharan Chaturvedi vs The State Of Madhya Pradesh on 7 June, 2018
Bench: Adarsh Kumar Goel, Ashok Bhushan
ITEM NO.112 COURT NO.4 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s).1066/2010
RAM SHARAN CHATURVEDI Appellant(s)
VERSUS
THE STATE OF MADHYA PRADESH Respondent(s)
Date : 07-06-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE ASHOK BHUSHAN
(Vacation Bench)
For Appellant(s) Ms. S. Janani, AOR
For Respondent(s) Ms. Swarupama Chaturvedi, AOR
Mr. B.N. Dubey, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed for by learned counsel appearing for the appellant, list the matter after the summer vacation, 2018.
(SANJAY KUMAR-II) (PARVEEN KUMARI PASRICHA)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.06.07
15:45:11 IST
Reason: