Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Rajasthan - Subsection Section 26(2) in The Rajasthan Minor Mineral Concession Rules, 1986 (2)[ A quarry licence may be renewed on submission of application to the Mining Engineer/Assistant Mining Engineer along with Form No 1-K, for a period of 10 years.
