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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(6) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(6)Where the Commissioner is satisfied that the licensee has fulfilled the conditions specified for renewal and that the manufacturing facilities on ground arc not modified in any manner in deviation of the provisions of previous licence, he may renew the licence.