Rajasthan High Court - Jaipur
Smt Matka Devi W/O Ramkesh Meena vs State Of Rajasthan on 18 November, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 18376/2019
Smt Matka Devi W/o Ramkesh Meena,
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Jai Kishan Yogi For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 18/11/2019 Issue notice, returnable within six weeks. Notices be given 'dasti', as prayed.
In the meanwhile, no coercive action shall be taken against the petitioner.
(SANJEEV PRAKASH SHARMA),J FATEH RAJ BOHRA /6-158 (Downloaded on 07/06/2021 at 03:42:19 AM) Powered by TCPDF (www.tcpdf.org)