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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(2)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)such of the powers, duties and functions referred to in the second column of Schedule IV, as are required under the third column thereof to be exercised or performed by the Adhyaksha or as they are delegated by the Zila Panchayat under Section 57 to the Adhyaksha;