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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Maharashtra - Subsection

Section 68(1)(c) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(c)1 - methyl-4-Phenyl-piperidine-4-carboxilie acide ethyl ester (in the form of hydrochloride, known under the names of Dolantin Demorol, Pethidine, Isonipacaine, etc.) and its salts not exceeding 12 grams: