Calcutta High Court
Ericssion India Pvt. Ltd vs Commissioner I.Tax (A) Xxvi on 16 September, 2010
Author: Kalyan Jyoti Sengupta
Bench: Kalyan Jyoti Sengupta
ITA No. 76 OF 2004
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
ERICSSION INDIA PVT. LTD.
Versus
COMMISSIONER I.TAX (A) XXVI, KOLKATA
BEFORE:
The Hon'ble JUSTICE KALYAN JYOTI SENGUPTA
The Hon'ble JUSTICE KANCHAN CHAKRABORTY Date: 16th September, 2010.
The Court: - This is an old matter of 2004. The matter was called on 9.9.2010 and adjourned for one week. Today also none appears.
Accordingly, it is assumed that the appellant is not interested to proceed with the appeal, and the same is dismissed.
There will, however, be no order as to costs.
(KALYAN JYOTI SENGUPTA, J.) (KANCHAN CHAKRABORTY, J.) GH.