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Calcutta High Court

Ericssion India Pvt. Ltd vs Commissioner I.Tax (A) Xxvi on 16 September, 2010

Author: Kalyan Jyoti Sengupta

Bench: Kalyan Jyoti Sengupta

                                    ITA No. 76 OF 2004

                         IN THE HIGH COURT AT CALCUTTA
                        SPECIAL JURISDICTION (INCOME TAX)
                                  ORIGINAL SIDE

                               ERICSSION INDIA PVT. LTD.

                                           Versus

                       COMMISSIONER I.TAX (A) XXVI, KOLKATA



      BEFORE:

      The Hon'ble JUSTICE KALYAN JYOTI SENGUPTA

The Hon'ble JUSTICE KANCHAN CHAKRABORTY Date: 16th September, 2010.

The Court: - This is an old matter of 2004. The matter was called on 9.9.2010 and adjourned for one week. Today also none appears.

Accordingly, it is assumed that the appellant is not interested to proceed with the appeal, and the same is dismissed.

There will, however, be no order as to costs.

(KALYAN JYOTI SENGUPTA, J.) (KANCHAN CHAKRABORTY, J.) GH.