Jammu & Kashmir High Court - Srinagar Bench
Nazir Ahmad War vs Ut Of J&K And Anr on 14 February, 2022
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Regular List
Serial No. 56
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
(Through Virtual Mode)
WP(Crl) No. 131/2021
Nazir Ahmad War
Petitioner(s)/ Appellant(s)
Through: -
Mr Wajid Haseeb, Advocate.
V/s
UT of J&K and Anr.
.....Respondent(s)
Through: -
Mr. Sajad Ashraf, GA.
CORAM:
Hon'ble Mr. Justice Javed Iqbal Wani, Judge.
ORDER
14.02.2022 Adjourned. List on 03.03.2022.
(Javed Iqbal Wani) Judge Jammu 14.02.2022 "Ishaq"
ISAQ HAMEED BHAT 2022.02.21 14:52 I attest to the accuracy and integrity of this document