Allahabad High Court
Oriental Insurance Co Ltd vs Smt. Asha Devi And Others on 24 September, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- FIRST APPEAL FROM ORDER No. - 453 of 2005 Appellant :- Oriental Insurance Co Ltd Respondent :- Smt. Asha Devi And Others Counsel for Appellant :- Arun Kuamr Shukla Counsel for Respondent :- Manish Tewari,Manish.Trivedi,Ranjeet Asthana,S.D.Ojha,Satish Mandhyan Hon'ble Dr. Kaushal Jayendra Thaker,J.
At the request of parties, list on 18th October, 2019.
Order Date :- 24.9.2019 Mukesh