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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Jharkhand - Subsection

Section 42(3) in Sai Nath University, Jharkhand Act, 2012

(3)The University may transfer any amount from the general fund or the development fund to the endowment fund. Except in the dissolution of the University, in no other circumstances can any money be transferred from the endowment fund for other purposes.