11A. [ Restrictions on certain activities. [Inserted by G.S.R. 754, dated 14.5.1971.]
- Notwithstanding anything contained in the Foreigners (Exemption) Order, 1957, no foreigner shall produce, or attempt to produce, or cause to be produced, any picture or film, including a documentary or feature film for television or the screen, intended for public exhibition, except with the permission in writing of, and subject to such conditions as may be specified in this behalf, by the Central Government.] [Substituted by S.O.1793, dated 18.7.1960.]
