Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Mizoram - Subsection Section 27(3) in Mizoram Drug (Controlled Substances) Act, 2016 (3)Where an application is made under sub-section (2) the Magistrate shall, as soon as may be, allow the application.
