Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Punjab - Subsection Section 45(3) in Punjab Urban Planning and Development Authority Building Rules, 2013 (3)The capacity of every compartment of the septic tank shall be two and a half times the total water allowance for the total number of residents of the building.
