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Union of India - Section

Section 229 in The Companies (Amendment) Act, 2000

229. Amendment of section 637.- In section 637 of the principal Act, in sub- section (2), the figures and brackets" 248, 249, 324, 326, 328, 329, 332, 343, 345, 346, 347 (2), 352, 369" shall be omitted.