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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(5)(d) in Telangana State Sand Mining Rules, 2015

(d)Any contravention by the pattadar during the de-casting, the Chairman, DLSC may order for collection of:
(i)Rs.1,00,000/- or Rs.500/- per Cu. Mt. whichever is higher as penalty on de-casting sand beyond the specified extent or in excess of permitted depth.
(ii)Repeated violations will result in cancellation of permission and forfeiture of security deposit.]