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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(5) in Statutes of the Homoeopathy University, Jaipur, 2011

(5)In respect of any in-house proceedings on grievances, complaints or disputes, no outside individual or agency shall be entitled to have access.Chapter-6 Fee Structure, Freesihps, Scholarships, Fellowships, Stipends, Loans and Revision of Fees