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Allahabad High Court

State Of U.P. Through Collector vs Ajay Kumar And Others on 10 May, 2010

Author: Rakesh Tiwari

Bench: Rakesh Tiwari

Court No. - 1

Case :- SECOND APPEAL DEFECTIVE No. - 182 of 2010

Petitioner :- State Of U.P. Through Collector

Respondent :- Ajay Kumar And Others

Petitioner Counsel :- Sanjay Goswami (Acsc)

Hon'ble Rakesh Tiwari.J.

Order on Civil Misc. DelaV Condonation ADDlication No.136723 of 2010 Issue notice returnable at an early date. List this appeal along with Second Appeal No.458 of 2009. Order Date :- 10.5.2010 CPP/-