Allahabad High Court
State Of U.P. Through Collector vs Ajay Kumar And Others on 10 May, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 1 Case :- SECOND APPEAL DEFECTIVE No. - 182 of 2010 Petitioner :- State Of U.P. Through Collector Respondent :- Ajay Kumar And Others Petitioner Counsel :- Sanjay Goswami (Acsc) Hon'ble Rakesh Tiwari.J.
Order on Civil Misc. DelaV Condonation ADDlication No.136723 of 2010 Issue notice returnable at an early date. List this appeal along with Second Appeal No.458 of 2009. Order Date :- 10.5.2010 CPP/-