Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(i) in The Rajasthan Subordinate Accounts Service Rules, 1963 (i)that the upper age limit mentioned above may be relaxed by five years in exceptional cases by the Government in consultation with the Commission;
