Madhya Pradesh High Court
Ajay Kumar Sahu vs The State Of Madhya Pradesh on 25 August, 2022
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 25th OF AUGUST, 2022
WRIT PETITION No. 19065 of 2022
Between:-
1. AJAY KUMAR SAHU S/O SHRI KUNDAN LAL
SAHU, AGED ABOUT 27 YEARS, OCCUPATION:
GUEST FACULTY AS MECHANIC TRADE MOTOR
VEHICLE GOVERNMENT INDUSTRIAL
T R A I N I N G INSTITUTE BADAMALHARA
DISTRICT CHHATAPUR (M.P.)
2. RAMNARAYAN RAJPUT S/O SHRI BHUPAT
SINGH RAJPUT, AGED ABOUT 50 YEARS,
OCCUPATION: GUEST FACULTY AS CARPENTER
TRADE AT GOVT. INDUSTRIAL TRAINING
INSTITUTE CHHATARPUR, DISTRICT
CHHATARPUR (M.P.)
3. RAKESH BHIL S/O SHRI AJAB SINGH BHIL,
AGED ABOUT 25 YEARS, OCCUPATION: GUEST
FACULTY DIESEL MECHANIC AT GOVT.
INDUSTRIAL TRAINING INSTITUTE
BADAMALHARA , DISTRICT CHHATARPUR
(M.P.)
4. RAMPAL RAIKWAR S/O SHRI RAMSEVAK
RAIKWAR, AGED ABOUT 33 YEARS,
OCCUPATION: GUEST FACULTY AS FITTER AT
GOVT. INDUSTRIAL TRAINING INSTITUTE
BADAMALHERA, DISTRICT CHHATARPUR
(M.P.)
5. PREMLAL KATARIYA S/O SHRI DHANIRAM
KATARIYA, AGED ABOUT 37 YEARS,
OCCUPATION: GUEST FACULTY AS
ELECTRICIAN GRADE AT GOVT. INDUSTRIAL
TRAINING INSTITUTE CHHATARPUR, DISTRICT
CHHATARPUR (M.P.)
6. DEVENDRA KUMAR YADAV S/O SHRI
LAKHANLAL, AGED ABOUT 26 YEARS,
Signature Not Verified
Signed by: ANINDYA
SUNDAR MUKHOPADHYAY
Signing time: 8/26/2022
7:26:11 PM
2
OCCUPATION: GUEST FACULTY AS
ELECTRICIAN AT GOVT. INDUSTRIAL
TRAINING INSTITUTE BUXWAHA, DISTRICT
CHHATARPUR (M.P.)
7. ABHISHEK TIWARI S/O SHRI PRAMOD KUMAR
TIWARI, AGED ABOUT 35 YEARS, OCCUPATION:
GUEST FACULTY AS ELECTRICIAN GRADE AT
GOVT. INDUSTRIAL TRAINING INSTITUTE
ORCHHA, DISTRICT NIWADI (M.P.)
8. SANGEETA YADAV D/O MATADEEN YADAV,
AGED ABOUT 22 YEARS, OCCUPATION: GUEST
FACULTY AS FITTER AT GOVT. INDUSTRIAL
TRAINING INSTITUTE GOTEGAON, DISTRICT
NARSINGHPUR (M.P.)
9. PREETI BARMAN D/O VISHRAM DAS, AGED
ABOUT 32 YEARS, OCCUPATION: GUEST
FACULTY AS COMPUTER OPERATOR AND
PROGRAMMING ASSISTANT (COPA) AT GOVT.
INDUSTRIAL TRAINING INSTITUTE PANNA,
DISTRICT PANNA (M.P.)
10. SUSHILA DEVI D/O HAKIM SINGH, AGED
ABOUT 33 YEARS, OCCUPATION: GUEST
FACULTY FITTER AT GOVT. INDUSTRIAL
TRAINING INSTITUTE GUNNOUR, DISTRICT
PANNA (M.P.)
11. RAMSHARAN AHIRWAR S/O RAMKRIPAL
AHIRWAR, AGED ABOUT 30 YEARS,
OCCUPATION: GUEST FACULTY AS FITTER
TRADE AT GOVT. INDUSTRIAL TRAINING
INSTITUTE BANDA, DISTRICT SAGAR (M.P.)
12. HEMANT SINGH GOUR S/O LATE SHRI
RAGHUVEER SINGH GOUR, AGED ABOUT 33
YE A R S , OCCUPATION: GUEST FACULTY AS
COPA AT GOVT. INDUSTRIAL TRAINING
INSTITUTE MALTHONE, DISTRICT SAGAR
(M.P.)
13. AMIT SINGH THAKUR S/O SHRI KALYAN SINGH
THAKAR, AGED ABOUT 31 YEARS,
OCCUPATION: GUEST FACULTY AS COPA AT
GOVT. INDUSTRIAL TRAINING INSTITUTE
RAHATGARH, DISTRICT SAGAR (M.P.)
14. SMT. ARTI SHARMA D/O SHRI RADHESHYAM
SHARMA, AGED ABOUT 31 YEARS,
OCCUPATION: GUEST FACULTY AS WELDER
Signature Not Verified
Signed by: ANINDYA
SUNDAR MUKHOPADHYAY
Signing time: 8/26/2022
7:26:11 PM
3
TRADE AT GOVT. INDUSTRIAL TRAINING
INSTITUTE SATNA, DISTRICT SATNA (M.P.)
.....PETITIONER
(BY SHRI PRABHAT K. SHUKLA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
THE PRINCIPAL SECRETARY TECHNICAL
EDUCATION AND SKILL DEVELOPMENT
DEPARTMENT VALLABH BHAWAN BHOPAL
(M.P.)
2. THE DIRECTOR, DIRECTORATE OF SKILL
D EVELOPM EN T NEAR RAMPUR CHOWK,
NARMADA ROAD, JABALPUR M.P.
3. THE PRINCIPAL, GOVT. INDUSTRIAL TRAINING
INSTITUTE TEHSIL BADAMALHARA DISTRICT
CHATTARPUR M.P.
4. THE PRINCIPAL, GOVT. INDUSTRIAL TRAINING
INSTITUTE DISTRICT CHHATRPUR M.P.
5. THE PRINCIPAL, GOVT. INDUSTRIAL TRAINING
INSTITUTE BUXWAHA, DISTRICT CHHATRPUR
M.P.
6. THE PRINCIPAL, GOVT. INDUSTRIAL TRAINING
INSTITUTE ORCHHA, DISTRICT NIWADI M.P.
7. THE PRINCIPAL, GOVT. INDUSTRIAL TRAINING
I N S T I T U T E GOTEGAON, DISTRICT
NARSINGHPUR (M.P.)
8. THE PRINCIPAL, GOVT. INDUSTRIAL TRAINING
INSTITUTE, PANNA DISTRICT PANNA M.P.
9. THE PRINCIPAL, GOVT. INDUSTRIAL TRAINING
INSTITUTE, PANNA GONOUR, DISTRICT PANNA
M.P.
10. THE PRINCIPAL, GOVT. INDUSTRIAL TRAINING
INSTITUTE, BANDA DISTRICT SAGAR (M.P.)
11. THE PRINCIPAL, GOVT. INDUSTRIAL TRAINING
INSTITUTE, MALTHONE DISTRICT SAGAR
(M.P.)
Signature Not Verified
Signed by: ANINDYA
SUNDAR MUKHOPADHYAY
Signing time: 8/26/2022
7:26:11 PM
4
12. THE PRINCIPAL, GOVT. INDUSTRIAL TRAINING
INSTITUTE, RAHATGARH DISTRICT SAGAR
(M.P.)
13. THE PRINCIPAL, GOVT. INDUSTRIAL TRAINING
INSTITUTE, SATNA DISTRICT SATNA (M.P.)
.....RESPONDENTS
(BY SHRI BRAHMDATT SINGH - GOVERNMENT ADVOCATE)
This petition coming on for admission this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
ORDER
Shri Brahmdatt Singh, learned Government Advocate takes notice for respondents.
Both the counsels submit that the subject matter involved in this petition is covered by the order dated 26.04.2022 passed by this Court in Writ Petition No.6159 of 2022 (Pradeep Kumar Yadav and others Vs. State of M.P. and others) and other connected matters.
Hence, the writ petition is disposed off in terms of the order passed by this Court in the case of Pradeep Kumar Yadav (supra).
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
AM
Signature Not Verified
Signed by: ANINDYA
SUNDAR MUKHOPADHYAY
Signing time: 8/26/2022
7:26:11 PM