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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(iv) in The Rajasthan Subordinate Accounts Service Rules, 1963

(iv)that the upper age limit for Jagirdars including Jagirdars' sons who did not have any sub-Jagir for their subsistence shall be forty years. This relaxation shall remain in force for the period ending 1-1-64;