Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63A] [Entire Act]

State of Jharkhand - Subsection

Section 63A(2) in Bihar Factories Rules, 1950

(2)The Inspector may direct the manager or the occupier of any factory to provide such additional pegs, racks and similar facilities and at such places, as he may consider necessary and convenient and he may specify the time within which the direction shall be carried out.