Delhi High Court - Orders
Jaya Bachchan vs Bollywood Bubble Television & Ors on 16 April, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1194/2025 & I.As. 27751/2025, 27752/2025
JAYA BACHCHAN .....Plaintiff
Through: Ms. Bhavya Verma, Advocate.
versus
BOLLYWOOD BUBBLE TELEVISION & ORS. .....Defendants
Through: Ms. Harsshita Pothiraj, Advocate for
D-4.
Ms. Amee Rana, Mr. Yash Karunakaran and Ms.
Nivedita Sudheer, Advocates for D-6 (Meta
Platforms, Inc.).
Ms. Mamta Rani Jha, Ms. Shruttima Ehersa, Mr.
Rohan Ahuja and Ms. Jahanvi Agarwal, Advocates
for D-8.
Mr. Rohan Jaitley, CGSC and Mr. Dev Pratap
Shahi, GP with Mr. Varun Pratap Singh and Mr.
Yogya Bhatia, Advocates for D-9 & 10.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 16.04.2026
1. List on 19.08.2026.
2. Interim order to continue till the next date of hearing.
JYOTI SINGH, J APRIL 16, 2026/vp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/04/2026 at 22:29:44