Delhi High Court - Orders
Mr. Palash Goswami vs Union Of India And Ors on 31 March, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~18 (en bloc)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13926/2018, CM APPLs. 54491/2018, 15202/2019,
21049/2019, 51361/2019 & 51362/2019
MR. PALASH GOSWAMI
..... Petitioner
Through:
versus
UNION OF INDIA AND ORS.
..... Respondent
Through: Mr. Vibhooti Malhotra, Sr. Standing
Counsel with Mr. Shailendra Singh,
Jr. Standing Counsel with Mr. Udit
Sharma, Adv. for R2.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 31.03.2022 Re-notify on December 07, 2022.
V. KAMESWAR RAO, J MARCH 31, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:02.04.2022 17:56:45