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Supreme Court - Daily Orders

Jitendra Kumar And Others vs State Of U.P. And Another on 15 December, 2016

Bench: A.K. Sikri, Abhay Manohar Sapre

     ITEM NO.3                                   COURT NO.9                  SECTION II

                                       S U P R E M E C O U R T O F         I N D I A
                                               RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No(s).                         9489/2016

     (Arising out of impugned final judgment and order dated 15/09/2016
     in CRR No. 2808/2016 passed by the High Court Of Judicature at
     Allahabad)

     JITENDRA KUMAR AND OTHERS                                                 Petitioner(s)

                                                         VERSUS

     STATE OF U.P. AND ANOTHER                                                 Respondent(s)

     (with appln. (s) for exemption from filing O.T. and interim relief
     and office report)


     Date : 15/12/2016 This petition was called on for hearing today.

     CORAM :                   HON'BLE MR. JUSTICE A.K. SIKRI
                               HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                     Mr.   Pradeep Kumar Yadav, Adv.
                                           Ms.   Jaya Yadav, Adv.
                                           Mr.   Ashutosh Yadav, Adv.
                                           Mr.   Sanjeev Malhotra,Adv.


     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Learned counsel appearing for the petitioners, seeks leave of this Court to withdraw the special leave petition. Permission granted.

The special leave petition is accordingly dismissed as withdrawn.

Signature Not Verified

(Ashwani Thakur) (Mala Kumari Sharma) Digitally signed by COURT MASTER COURT MASTER ASHWANI KUMAR Date: 2016.12.15 17:43:19 IST Reason: