Supreme Court - Daily Orders
Jitendra Kumar And Others vs State Of U.P. And Another on 15 December, 2016
Bench: A.K. Sikri, Abhay Manohar Sapre
ITEM NO.3 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 9489/2016
(Arising out of impugned final judgment and order dated 15/09/2016
in CRR No. 2808/2016 passed by the High Court Of Judicature at
Allahabad)
JITENDRA KUMAR AND OTHERS Petitioner(s)
VERSUS
STATE OF U.P. AND ANOTHER Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date : 15/12/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Pradeep Kumar Yadav, Adv.
Ms. Jaya Yadav, Adv.
Mr. Ashutosh Yadav, Adv.
Mr. Sanjeev Malhotra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioners, seeks leave of this Court to withdraw the special leave petition. Permission granted.
The special leave petition is accordingly dismissed as withdrawn.
Signature Not Verified(Ashwani Thakur) (Mala Kumari Sharma) Digitally signed by COURT MASTER COURT MASTER ASHWANI KUMAR Date: 2016.12.15 17:43:19 IST Reason: