Section 13 in Punjab Package Deal Properties (Disposal) Rules, 1976
13. [Persons not eligible to purchase urban property. [Substituted vide Notification dated 3rd September , 1991.]
- No employee of the State Government or any member of his family shall either directly or indirectly bid for, or otherwise acquire or attempt to acquire any interest in urban property except with the prior permission of the Deputy Commissioner of the district in which the property is situated.]
