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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(1) in The Orissa Dental Council Rules, 1969

(1)examining and reporting on, for the consideration of the State Council, any proposal for recognition a new qualification not referred to in Part I of the Schedule, regarding which the Central Council or the Government may ask for opinion of the State Council ;