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Chattisgarh High Court

Pankaj Kumar vs State Of Chhattisgarh 30 Wps/6257/2018 ... on 24 September, 2018

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                                     CRA No.1331 of 2018

                        Pankaj Kumar Versus State of Chhattisgarh




24/09/2018

Mr. Bhupendra Singh, Advocate for appellant.

Mr. Anupam Dubey, Dy. Govt. Advocate for State. Registry is directed to send the reminder for summoning the record of the Court below to immediately dispatch the record of the concerned case before the next date of hearing.

List this case in the week commencing 8th October, 2018.

Sd/-

(Rajendra Chandra Singh Samant) Judge Nisha