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[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

State of Telangana - Subsection

Section 106(1)(c) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(c)whether in his opinion such account has been lodged within the time and in the manner required by the Act and these rules.