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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Madhya Pradesh - Subsection

Section 74(1) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(1)Every ballot paper which is not rejected under Rule 73 shall be counted :Provided that no cover containing tendered ballot papers shall be opened and no such ballot paper shall be counted.