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State of Gujarat - Section

Section 9 in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

9. Distribution of Seats between Candidates of Gujarat Board and Other Boards.

- For the purpose of admission, the available seats shall be distributed based on the merit list prepared in under sub- rule (1) of under Rule 11:Provided that if percentile marks are not available from any of the Boards mentioned in the sub-rule (1), sub-rule (2), sub-rule (3) or, as the case may be, sub-rule (4) of Rule 5, then the available seats shall be distributed between candidates of the Boards for which percentile marks are available and other Boards for which percentile marks are not available, on pro-rata basis taking into consideration the two merit lists prepared as per the provisions of sub-rule (1) of Rule 11.