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[Cites 0, Cited by 1] [Section 113] [Entire Act]

State of Rajasthan - Subsection

Section 113(2) in Rajasthan Co-operative Societies Act, 1965

(2)The State Land Development Bank and the Land Development Banks shall contribute to such funds at such rate as may be prescribed, and the constitution, maintenance and utilisation of such Fund shall be governed by such rules as may be made by the State Government in this behalf.