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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(5) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(5)Short term intra-State open access customer shall not be permitted to relinquish or reduce the alloted capacity. However, the Nodal Agency may allot the surplus capacity available on account of non-utilization by the short term open access customer in such manner as may be found appropriate.