Supreme Court - Daily Orders
Hiindustan Zinc Limited vs Union Of India . on 28 November, 2016
Bench: Dipak Misra, Amitava Roy
ITEM NO.73 COURT NO.3 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).31326/2016
(Arising out of impugned final judgment and order dated 11/03/2016
in WP No.4278/2001 passed by the High Court Of M.P. At Jabalpur)
HIINDUSTAN ZINC LIMITED Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With interim relief and office report)
WITH SLP(C)No.31327/2016-(With Office Report)
Date : 28/11/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. C.A. Sundaram,Sr.Adv.
Ms. Rohini Musa,Adv.
Mr. P.C. Sen,Adv.
Mr. Zaffar Inayat,Adv.
Mr. Anup Jain,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
SLP(C)No.31326/2016 :
List the matters on 5th December, 2016. The learned counsel for the petitioner to serve a copy of this petition upon the Central Agency, which shall make arrangement so that the Union of India is represented in the case. A copy shall also be served Signature Not Verified upon the standing counsel for the State of Madhya Digitally signed by SARITA PUROHIT Date: 2016.11.29 Pradesh.
17:11:23 IST Reason:1
SLP(C)No.31327/2016 :
De-tagged.
List on 2nd December, 2016, along with SLP(C)No. 7964/2016.
(Sarita Purohit) (H.S. Parasher) Court Master Court Master 2