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Bombay High Court

The Pr. Commissioner Of Income Tax - 2 vs Gammon Progressive Jv on 11 September, 2019

Bench: M.S. Sanklecha, Nitin Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         INCOME TAX APPEAL(IT) NO. 989 OF 2017

 The Pr. Commissioner Of Income Tax - 2                     ....Appellants
            V/S
 Gammon Progressive Jv                                     ....Respondent
        CORAM :                M.S. SANKLECHA &
                               NITIN JAMDAR, JJ
      DATE :                   11th September, 2019
 P.C. :

Due to paucity of time the matter is adjourned to 17/09/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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