Bombay High Court
Capgemini Technology Services vs The Union Of India Through The Ministry ... on 25 January, 2019
Bench: S.C. Dharmadhikari, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 2566 OF 2019
Capgemini Technology Services ....Petitioner
V/S
The Union Of India Through The Ministry Of ....Respondent
Finance Mr Jas Sanghvi i/b Pds Legal For Petitioner CORAM : S.C. DHARMADHIKARI & M. S. KARNIK, JJ DATE : 25th January, 2019 P.C. :
Mentioned at 11.00 a.m. Place the matter on board for urgent admission on 07/02/2019.
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